Court News
Chhattisgarh High Court: GST Demand on Plot Allotment Cannot Be Challenged in Writ
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
GST Litigation IndiaClear topic ×
5 articles
Court News
Bombay High Court: Right to Refund of Unutilised ITC Accrues on Relevant Date
Read article ↗
Court News
Supreme Court: All High Courts Are Equal, No Practice of Transferring Matters to One Court
Read article ↗
Court News
Calcutta High Court: Illness of Firm’s Partner Valid Ground for Delay in GST Appeals
Read article ↗
Court News
ICICI Bank Faces ₹237.9 Crore GST Demand, ₹21.6 Crore Penalty: Supreme Tax Battle Ahead
Read article ↗