Court News
Supreme Court Upholds Quashing of ₹363 Crore GST Demand Post-Vodafone Merger
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THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
30 articles
Court News
Supreme Court Clarifies GST Fraud Notices: Key Legal Standards
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Court News
Delhi High Court Clarifies GST Forward Charge for Advocates as Insolvency Professionals
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Court News
GSTAT Rules: GST Anti-Profiteering Proceedings Must Proceed Despite Supreme Court Pendency
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Court News
GSTAT Clarifies Anti-Profiteering Scope for Real Estate Projects
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Court News
ITAT Kolkata: Valid GST Records and Banking Trails Invalidate Bogus Purchase Claims
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Court News
Retrospective GST Cancellation: Protecting Honest Buyers from ITC Denial
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Court News
Understanding the Principle of Proportionality in GST Penalties
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Court News
Natural Justice in GST Adjudication: Ensuring Fairness and Transparency
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Court News
Understanding the Role of CBIC Circulars in GST Enforcement
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Court News
Judicial Review in Taxation: Balancing Authority and Fairness
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Court News
Distinguishing Between Section 73 and Section 74 of the CGST Act
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