Court News
India’s Courts Face 4.76 Crore Pending Cases: Govt Tells Parliament; Experts Suggest Tech, Mediation, and Action Against Fake Cases
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Frivolous LitigationClear topic ×
6 articles
Court News
Punjab & Haryana High Court Slams Misuse of Contempt Law, Imposes ₹3 Lakh Cost
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Court News
Allahabad High Court: Article 226 Cannot Be Used to Recover Dues from Private Parties
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Court News
Punjab & Haryana High Court Slams Frivolous Petition, Warns of Heavy Costs
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Court News
Advocates Are Not Mere Mouthpieces: Allahabad High Court Warns Against Frivolous Litigation
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Court News
Bombay High Court: Court Time Is Not Private Property; False Pleas Will Attract Heavy Costs
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