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2 articles

Distribution vs. Transfer in HUF: Tax-Free Share or Tax Trap?

Court News

Distribution vs. Transfer in HUF: Tax-Free Share or Tax Trap?

7 May 2026Read article ↗

V. Kalyanaswamy (Dead) by LRs & Anr. v. L. Bakthavatsalam (Dead) by LRs & Ors.: Supreme Court Affirms Absolute Ownership of Widow

Court News

V. Kalyanaswamy (Dead) by LRs & Anr. v. L. Bakthavatsalam (Dead) by LRs & Ors.: Supreme Court Affirms Absolute Ownership of Widow

21 Mar 2026Read article ↗