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Fabricated will caseClear topic ×

2 articles

Supreme Court Rejects Fabricated Will, Upholds Trust Ownership in Landmark Shivakumar v. Sharanabasappa Ruling

Key Wills Judgement

Supreme Court Rejects Fabricated Will, Upholds Trust Ownership in Landmark Shivakumar v. Sharanabasappa Ruling

27 Mar 2026Read article ↗

Balathandayutham & Anr. v. Ezhilarasan: Supreme Court Dismisses Appeal, Upholds 1972 Will as Genuine

Court News

Balathandayutham & Anr. v. Ezhilarasan: Supreme Court Dismisses Appeal, Upholds 1972 Will as Genuine

24 Mar 2026Read article ↗