THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Eviction DecreeClear topic ×

3 articles

SC: Criminal Case Admissions Valid in Civil Suits

Court News

SC: Criminal Case Admissions Valid in Civil Suits

13 May 2026Read article ↗

Calcutta High Court Restores Eviction Decree, Says Landlord’s Occupation as Licensee Doesn’t Bar Eviction for Own Use

Court News

Calcutta High Court Restores Eviction Decree, Says Landlord’s Occupation as Licensee Doesn’t Bar Eviction for Own Use

23 Feb 2026Read article ↗

Supreme Court Clarifies: High Courts Cannot Use Article 226 to Overturn Civil Court Orders

Court News

Supreme Court Clarifies: High Courts Cannot Use Article 226 to Overturn Civil Court Orders

30 Nov 2025Read article ↗