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Eviction CaseClear topic ×

3 articles

Delhi High Court Orders UNI’s Eviction from Rafi Marg Office

Court News

Delhi High Court Orders UNI’s Eviction from Rafi Marg Office

22 Mar 2026Read article ↗

Delhi High Court Allows Landlady to Evict Tenant for Husband’s Dry Fruit Business, Affirms Bona Fide Requirement Under Rent Control Act

Court News

Delhi High Court Allows Landlady to Evict Tenant for Husband’s Dry Fruit Business, Affirms Bona Fide Requirement Under Rent Control Act

20 Nov 2025Read article ↗

Himachal Pradesh High Court Orders Eviction: Landlord Wins Case Against Tenant Who Stopped Paying Rent Since 2014

Court News

Himachal Pradesh High Court Orders Eviction: Landlord Wins Case Against Tenant Who Stopped Paying Rent Since 2014

13 Nov 2025Read article ↗