Court News
Inflation Hits Pensioners Equally: Supreme Court Holds KSRTC’s Lower Dearness Relief Hike for Retired Staff Arbitrary
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Dearness AllowanceClear topic ×
4 articles
Court News
Taxman’s Grip on Dearness Allowance: Supreme Court Confirms Liability
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Court News
Madras High Court: One Person Cannot Claim Two Dearness Allowances
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Court News
Supreme Court Orders West Bengal to Revise DA for 2008–2019, Sets Up Justice Indu Malhotra Committee
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