Court News
‘He Who Alleges a Custom Must Prove It’: Supreme Court Decrees a 1975 Oraon Land Suit, Rejects Ghardamad Claim by Niece’s Husband
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4 articles
Court News
Punjab & Haryana High Court Upholds Will of Sonless Jat in Favor of Caregiver
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Court News
Supreme Court: Succession to Sajjadanashin Governed by Custom and Nomination, Not Lineal Inheritance
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Court News
Punjab & Haryana High Court: Widows Free to Sell Non-Ancestral Property, Customs Cannot Override Equality
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