Court News
Supreme Court Bars Parallel FIRs: Clubbing Ordered in Real Estate Fraud Case
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24 articles
Court News
Accused Cannot Demand Charge Alteration, Rules Allahabad HC
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Court News
Hate Speech FIRs: Supreme Court Removes Sanction Barrier
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Court News
Supreme Court Flags Surrender Rule Conflict, Refers to Larger Bench
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Court News
Delhi High Court: Subsequent Bail Plea Must Go to Same Judge
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Kerala High Court Upholds Surprise Checks by Delegated Officers
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Court News
Supreme Court: Section 202 CrPC Inquiry Not Mandatory for Complaints Filed by Public Servants
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Court News
Allahabad High Court Grants Bail to Chinese National in CGST Case, Says Economic Offences Don’t Automatically Justify Prolonged Custody
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Court News
Kerala HC: Complainant in Cheque Bounce Case Has Right to Appeal Acquittal, Revision Petition Not Maintainable
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Court News
Supreme Court Refers Cheque Bounce Appeal Question to Larger Bench: Can Complainant Appeal Acquittal Without Leave?
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Court News
Supreme Court: Absconding Accused Cannot Seek Anticipatory Bail Based on Co-Accused’s Acquittal
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Court News
Supreme Court: Court’s Permission Needed to Arrest Accused of New Offence Added After Bail
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