Court News
Who Owns the Elephant? Kerala High Court Says a Disputed Gift-Deed Title Is for the Civil Court, Quashes Breach-of-Trust FIR
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Criminal Breach of TrustClear topic ×
11 articles
Court News
Rs 1.43 Crore of Unpaid Cloth Bills Is a Civil Claim, Not Cheating: Gujarat High Court Quashes FIR, Flags Police Ignoring DGP’s Own Circular
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Court News
A Rs. 2,500 Billing Error Is Not Cheating: Supreme Court Quashes Criminal Case Against Narayana Health and Its Chairman
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Court News
Joint Development Deal Gone Sour Is Not Cheating: Supreme Court Quashes FIR Over Rs. 3 Crore Refundable Deposit (G. Saminathan v. State)
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Court News
SC Rules Civil Remedies Cannot Block Criminal Proceedings, Restores FIRs in Fraud Case
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Court News
Calcutta High Court: Criminal Liability Cannot Flow from Designation Alone
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Court News
Bengaluru Bank Officer Arrested for Stealing ₹4 Crore Worth Pledged Gold to Fund Online Betting
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Court News
Supreme Court Grants Bail to Woman Accused of Cheating by Posing as Lawyer
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Court News
Bengaluru Data Heist: Tech Executive Booked for ₹87 Crore Theft, Sparks Debate on India’s Cyber Laws
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Court News
Orissa High Court Clarifies: Cheating and Criminal Breach of Trust Cannot Co-Exist on Same Facts
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Court News
Delhi High Court Clarifies: ‘No Coercive Measures’ Protects Only Against Arrest, Not Investigation Stay
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