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3 articles

Supreme Court: Settlement Cannot Stop Police from Acting on Crime

Court News

Supreme Court: Settlement Cannot Stop Police from Acting on Crime

17 Mar 2026Read article ↗

Delhi High Court: Summoning Orders in Cheque Bounce Cases Must Show Judicial Application of Mind

Court News

Delhi High Court: Summoning Orders in Cheque Bounce Cases Must Show Judicial Application of Mind

7 Mar 2026Read article ↗

Orissa High Court Quashes 15-Year-Old Vigilance Case Against OCCF Chief Golak Prasad Mohapatra

Court News

Orissa High Court Quashes 15-Year-Old Vigilance Case Against OCCF Chief Golak Prasad Mohapatra

4 Mar 2026Read article ↗