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Can a 90-Year-Old Parsi Doctor Adopt His 43-Year-Old Caretaker?
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Corruption CaseClear topic ×
11 articles
Court News
Supreme Court Revives Trial in Noida Land Scam, Clears Confusion on HC Quashing Order
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Court News
Supreme Court Upholds Conviction of Excise Inspector in 35-Year-Old Bribery Case, Reduces Sentence Due to Age
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Punjab & Haryana High Court Denies Bail to Senior Advocate Accused of ₹30 Lakh Judicial Bribe
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Delhi High Court Upholds Quashing of CBI Notice to Ex-Judge Quddusi in Corruption Case
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Supreme Court Empowers State Agencies to Probe Corruption Cases Against Central Officers
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Supreme Court Lifts Ban on Defsys, Revisits AgustaWestland VVIP Chopper Scam Legacy
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GST Inspector Named in ₹100-Crore Scam: How Fake Firms Exploit Tax System
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Jharkhand High Court Rules Section 197 CrPC Does Not Protect Corrupt Acts; Upholds Criminal Cognizance against Ex-IAS Officer Pooja Singhal
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Delhi High Court Rules: Voice Samples for Call Matching Do Not Violate Fundamental Rights
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CBI Books Former ED Officer Vishal Deep and Brother for 231% Excess Assets
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