Key Wills Judgement
Supreme Court Bars Loans to Directors Without Shareholder Approval
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Corporate Governance IndiaClear topic ×
9 articles
Court News
SEBI Slaps ₹38 Lakh Fine on Coffee Day Enterprises Executives for Financial Disclosure Failures
Read article ↗
Court News
Supreme Court Allows Aakash Educational Services to Proceed with ₹240 Crore Rights Issue Amid Byju’s Disputes
Read article ↗
Court News
Tata Trusts Reviews Governance: Sir Ratan Tata Trust May Get Formal Trust Deed
Read article ↗
Court News
Supreme Court Flags Misuse of IBC: Assets Sold Cheap to Family and Friends, Calls for Stronger Oversight
Read article ↗
Court News
Supreme Court Questions Banks’ OTS Deal with Hyatt Hotel Owner, Seeks Transparency in Public Money Settlement
Read article ↗
Court News
MCA Warns: Non-Disclosure of CIN in Annual Reports Will Attract Maximum Penalty
Read article ↗
Court News
ICAI Clarifies: Chartered Accountants Not Liable for Misconduct Simply for Differing Opinions
Read article ↗
Court News
RBI Eases Rules for Family Trusts, Allowing Ownership Transfers of Investment Companies for Succession Planning
Read article ↗