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3 articles

SC Upholds Haryana’s 2014 Regularisation Policy, Rejects Backdoor Entry Scheme

Court News

SC Upholds Haryana’s 2014 Regularisation Policy, Rejects Backdoor Entry Scheme

23 Apr 2026Read article ↗

Supreme Court Clarifies Equal Pay Rule: Contractual Workers Not Equal to Regular Staff

Court News

Supreme Court Clarifies Equal Pay Rule: Contractual Workers Not Equal to Regular Staff

14 Jan 2026Read article ↗

Patna High Court: Appointment Without Advertisement Irregular, Not Illegal; Orders Regularization of Employees

Court News

Patna High Court: Appointment Without Advertisement Irregular, Not Illegal; Orders Regularization of Employees

7 Jan 2026Read article ↗