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2 articles

Supreme Court Slams ‘Acting DGP’ Culture, Empowers UPSC to Seek Court’s Intervention on Delayed Appointments

Court News

Supreme Court Slams ‘Acting DGP’ Culture, Empowers UPSC to Seek Court’s Intervention on Delayed Appointments

7 Feb 2026Read article ↗

Supreme Court Slams Bar Council of India: “Do Retired Judges Have Their Own Aircraft?” Over Allowances Issue

Court News

Supreme Court Slams Bar Council of India: “Do Retired Judges Have Their Own Aircraft?” Over Allowances Issue

29 Jan 2026Read article ↗