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2 articles

Delhi HC: Ilaiyaraaja Has No Copyright Over Lyrics or Sound Recording of Song

Court News

Delhi HC: Ilaiyaraaja Has No Copyright Over Lyrics or Sound Recording of Song

23 May 2026Read article ↗

Ilaiyaraaja vs Saregama: Copyright Battle Over Indian Music Royalties

Court News

Ilaiyaraaja vs Saregama: Copyright Battle Over Indian Music Royalties

18 Mar 2026Read article ↗