Court News
Ticket Found on the Deceased, Yet Claim Rejected: Jharkhand HC Awards ₹8 Lakh to Family of Passenger Who Fell From Ranchi–Jaynagar Express
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77 articles
Court News
Cheque Bounce Convict Freed After 229 Days, But ₹9.76 Lakh Compensation Stays: Orissa HC on Sentencing a Mother of Two
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Court News
Road Built, Award Passed Too Late: Jammu and Kashmir and Ladakh High Court Refuses a Third Acquisition, Orders Fresh Award With Interest From 2014 and ₹3 Lakh Costs
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Court News
Lost Her Leg After a Fall From a Moving Train, Ticket Not Found: Delhi High Court Revives Railway Compensation Claim, Says Negligence Is Not ‘Self-Inflicted Injury’
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Court News
A 28-Week Unborn Child Is a ‘Child’ for Accident Compensation: Punjab and Haryana High Court Awards ₹2.27 Lakh to Parents 29 Years After the Accident
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Court News
Seven Prosthetic Limbs for a Lifetime: Supreme Court Awards ₹26 Lakh to Amputee Truck Driver, Rejects ‘Abysmally Low’ Government Rates
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Court News
Hospital Note Said ‘Fall From Lorry’: Supreme Court Rejects Hyper-Technical Approach, Awards ₹14.90 Lakh to Paralysed Labourer’s Family After 22 Years
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Court News
Not an Unskilled Labourer: Chhattisgarh High Court Raises Notional Income of 22-Year-Old B.Sc. Graduate Killed in Road Accident, Lifts Award to ₹22.96 Lakh
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Court News
Hit by a Stone Thrown at Her Train in 2011: Kerala High Court Doubles Passenger’s Railway Compensation to ₹1.6 Lakh With Interest From the Accident Date
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Court News
Tribunal Took Rs 5,226 a Month; His Tax Return Said More: Rajasthan High Court Raises Widow’s MACT Award From Rs 7.49 Lakh to Rs 18.67 Lakh
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Court News
Village Sewage Diverted Onto a Landowner’s Plot and a School Playground: NGT Gives Panchayat Three Months, Says Owners Can Recover Damages
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Court News
Electrocuted in 2011, Paid ₹1.65 Lakh in 14 Years: Allahabad High Court Upholds Human Rights Commission’s ₹10 Lakh Extra Compensation
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