THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Child Welfare LawClear topic ×

3 articles

Adoption in India: The Legal Process

Court News

Adoption in India: The Legal Process

2 May 2026Read article ↗

Kerala High Court: Men Too Have Dignity and Pride, Allows Change of Father’s Name on Child’s Birth Certificate

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Kerala High Court: Men Too Have Dignity and Pride, Allows Change of Father’s Name on Child’s Birth Certificate

5 Mar 2026Read article ↗

Mother Cannot Be Accused of Kidnapping Her Own Child, Rules Punjab & Haryana High Court

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Mother Cannot Be Accused of Kidnapping Her Own Child, Rules Punjab & Haryana High Court

6 Jan 2026Read article ↗