Court News
Supreme Court Upholds Child Maintenance: Fathers' Obligations Unaffected by Mothers' Income
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Child MaintenanceClear topic ×
9 articles
Court News
Karnataka HC: Child's Right to Maintenance Unaffected by Parental Waivers
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Court News
SC Rules DNA Evidence Can Override Presumption of Legitimacy in Maintenance Cases
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Court News
Delhi HC: Pensioned Parents Not Grounds to Cut Wife & Child’s Maintenance
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Court News
Calcutta HC Rejects Maintenance Plea of Doctor Wife
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Court News
Supreme Court Orders Employer to Deduct Salary for Wife’s Maintenance
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Court News
Delhi High Court: Husband Must Support Wife and Child Living with Her, Even in Shared Custody Cases
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Court News
Delhi High Court: Non-Earning Spouse Cannot Be Forced to Show ITRs for Maintenance Claims
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Court News
Delhi High Court: Father’s Duty to Maintain Minor Children Non-Negotiable, Even If Mother Earns More
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