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Central ExciseClear topic ×

3 articles

Kitting Is Not Manufacture: Supreme Court Rejects Rs 17.86 Crore Excise Demand on Xerox Warehouse Activity

Court News

Kitting Is Not Manufacture: Supreme Court Rejects Rs 17.86 Crore Excise Demand on Xerox Warehouse Activity

19 Oct 2026Read article ↗

Right on Value, Wrong on Time: Supreme Court Quashes Excise Demand on Body Builders as Time-Barred

Court News

Right on Value, Wrong on Time: Supreme Court Quashes Excise Demand on Body Builders as Time-Barred

18 Oct 2026Read article ↗

Budget 2026 Customs & Excise Reforms: Tariff Simplification, Green Energy Boost, Consumer Relief

Court News

Budget 2026 Customs & Excise Reforms: Tariff Simplification, Green Energy Boost, Consumer Relief

4 Feb 2026Read article ↗