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Caste CensusClear topic ×

2 articles

Census 2027 Caste Column: Supreme Court Won’t Order a Pre-Loaded OBC Drop-Down, Calls It a Policy Decision and Sends the Plea to the Census Commissioner

Court News

Census 2027 Caste Column: Supreme Court Won’t Order a Pre-Loaded OBC Drop-Down, Calls It a Policy Decision and Sends the Plea to the Census Commissioner

2 Nov 2026Read article ↗

Supreme Court Flags Concerns Over Self-Verification of Caste in Census 2027, Asks Centre to Ensure Transparency

Court News

Supreme Court Flags Concerns Over Self-Verification of Caste in Census 2027, Asks Centre to Ensure Transparency

4 Feb 2026Read article ↗