THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Case Law 2026Clear topic ×

2 articles

Supreme Court: Foreign Divorce Decrees Not Valid in India Without Fair Contest

Court News

Supreme Court: Foreign Divorce Decrees Not Valid in India Without Fair Contest

21 Mar 2026Read article ↗

Bombay High Court Affirms Civil Courts’ Power to Dismiss Infructuous Suits Under Section 151 CPC

Court News

Bombay High Court Affirms Civil Courts’ Power to Dismiss Infructuous Suits Under Section 151 CPC

21 Mar 2026Read article ↗