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2 articles

ITAT Pune Rules in Favor of Taxpayer: Rs 91.45 Lakh Capital Gains Deduction Restored

Court News

ITAT Pune Rules in Favor of Taxpayer: Rs 91.45 Lakh Capital Gains Deduction Restored

27 Feb 2026Read article ↗

Bought an Under-Construction Flat? How Section 54 Helps You Save LTCG Tax

Court News

Bought an Under-Construction Flat? How Section 54 Helps You Save LTCG Tax

20 Jan 2026Read article ↗