Court News
Vimal Elaichi Ads Row: Delhi HC Refuses to Hear Challenge to Mumbai FDA Notice to Brand Ambassadors, Says It Cannot Become a ‘Mini-Pan-India’ Court
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9 articles
Court News
PhysicsWallah Penalty Highlights India's Consumer Rights and Data Privacy Gap
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Court News
India's CCPA Targets Deceptive Digital Interfaces in E-Commerce
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Court News
Service Charges in Restaurants: Consumer Rights Upheld by Courts
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Court News
CCPA Penalizes Storia & Mrs Bectors for Misleading '100%' Food Claims
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Court News
CCPA Slaps ₹15 Lakh Penalty on Vajirao & Reddy for Misleading UPSC Ads
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Court News
CCPA Cracks Down on E-Commerce Firms Over Illegal Sale of Anti-Drone and Signal Jammers
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Court News
CCPA Fines Vision IAS ₹11 Lakh: Misleading Ads Violate Consumer Rights
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Court News
CCPA Fines Meesho ₹10 Lakh for Selling Uncertified Walkie-Talkies Without Mandatory Disclosures
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