THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Bihar Registration RulesClear topic ×

2 articles

Samiullah Vs. State of Bihar & Ors.: Supreme Court Quashes Bihar Mutation Rule

Court News

Samiullah Vs. State of Bihar & Ors.: Supreme Court Quashes Bihar Mutation Rule

19 Mar 2026Read article ↗

Supreme Court Quashes Bihar’s Mutation Rule: Property Sale Registration Cannot Be Blocked by Extra Conditions

Court News

Supreme Court Quashes Bihar’s Mutation Rule: Property Sale Registration Cannot Be Blocked by Extra Conditions

11 Nov 2025Read article ↗