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Attempt to Murder CaseClear topic ×

2 articles

Supreme Court Warns: Grave Offenses Cannot Be Absolved by Paying Compensation

Court News

Supreme Court Warns: Grave Offenses Cannot Be Absolved by Paying Compensation

20 Feb 2026Read article ↗

Supreme Court Quashes Attempt-to-Murder Case to Save Marriage, Accepts Husband’s Undertaking

Court News

Supreme Court Quashes Attempt-to-Murder Case to Save Marriage, Accepts Husband’s Undertaking

14 Jan 2026Read article ↗