THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Assisted Reproductive TechnologyClear topic ×

3 articles

Kerala High Court Allows Extraction of Gametes from Brain-Dead Man for Wife’s Future Use

Court News

Kerala High Court Allows Extraction of Gametes from Brain-Dead Man for Wife’s Future Use

17 Mar 2026Read article ↗

Delhi High Court Examines Frozen Sperm as Property, Union Health Ministry Seeks Legal Clarity

Court News

Delhi High Court Examines Frozen Sperm as Property, Union Health Ministry Seeks Legal Clarity

8 Feb 2026Read article ↗

Gauhati High Court Upholds Age Limits for Assisted Reproductive Technology; Says It Protects Mother and Child

Court News

Gauhati High Court Upholds Age Limits for Assisted Reproductive Technology; Says It Protects Mother and Child

2 Jan 2026Read article ↗