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Removed by the “Wrong” Officer? Supreme Court Restores a 1983 Dismissal, Clarifying What Article 311 Actually Protects
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Court News
Removed by the “Wrong” Officer? Supreme Court Restores a 1983 Dismissal, Clarifying What Article 311 Actually Protects
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SUPREME COURT 2026: WHO IS THE 'APPOINTING AUTHORITY' UNDER ARTICLE 311? Union of India & Ors. v. Ramdhani Prasad | 2026 INSC 1047 | 24 September 2026
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