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3 articles

Supreme Court Questions Centre and UP Government Over 87-Year Delay in Framing Shariat Act Rules

Court News

Supreme Court Questions Centre and UP Government Over 87-Year Delay in Framing Shariat Act Rules

21 Feb 2026Read article ↗

Madras High Court Upholds Karthigai Deepam Lamp Lighting at Thiruparankundram Hill, Rejects Law and Order Concerns

Court News

Madras High Court Upholds Karthigai Deepam Lamp Lighting at Thiruparankundram Hill, Rejects Law and Order Concerns

9 Jan 2026Read article ↗

Madras High Court: State Cannot Act on Superstition, Orders Return of Seized Hindu Idols

Court News

Madras High Court: State Cannot Act on Superstition, Orders Return of Seized Hindu Idols

7 Jan 2026Read article ↗