Court News
Colouring Methanol Won’t Stop Hooch Deaths: Supreme Court Strikes Down Maharashtra Poisons Rules, Issues 15 Measures for States to Prevent Spurious Liquor Tragedies
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Article 19(1)(g)Clear topic ×
4 articles
Court News
Chhattisgarh HC: Police Cannot Freeze Bank Accounts Without Magistrate’s Nod Under BNSS
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Court News
India’s Online Gaming Ban Sparks Court Battles and Industry Loopholes
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Court News
Allahabad High Court Quashes Lucknow Residency Rule for E-Rickshaw Registration, Calls It Arbitrary and Unconstitutional
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