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2 articles

SC Bars Withdrawal of Consent After Settlement in Mutual Divorce

Court News

SC Bars Withdrawal of Consent After Settlement in Mutual Divorce

15 Apr 2026Read article ↗

Supreme Court Allows Degrees Despite Invalid Certificates, Orders ₹10 Lakh Compensation Each

Court News

Supreme Court Allows Degrees Despite Invalid Certificates, Orders ₹10 Lakh Compensation Each

6 Mar 2026Read article ↗