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Arbitrator MandateClear topic ×

2 articles

Supreme Court Clarifies Section 29A: Arbitrator Substitution Not Automatic After Mandate Ends

Court News

Supreme Court Clarifies Section 29A: Arbitrator Substitution Not Automatic After Mandate Ends

15 Feb 2026Read article ↗

Supreme Court Clarifies: Arbitrator Cannot Continue After Mandate Expires, Substitution Mandatory Under Arbitration Act

Court News

Supreme Court Clarifies: Arbitrator Cannot Continue After Mandate Expires, Substitution Mandatory Under Arbitration Act

18 Dec 2025Read article ↗