Court News
Temple Elephants Can’t Live in a “Legal Vacuum”: Madras High Court Orders Statewide SOP on Fitness Checks, Noise Limits and Mahout Standards
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7 articles
Court News
Missed the Deadline to Register for Elephant Processions? Kerala High Court Says Neither It Nor the Government Can Extend the Supreme Court’s Timeline
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Landmark Judgements
From Shelters to Sterilise-and-Release: How the Supreme Court Settled India's Stray Dog Question
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Court News
Supreme Court Orders Removal of Stray Dogs from Campuses by 2026
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Court News
Karnataka HC Criticizes Magistrate for Returning Dogs to Offender
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Court News
Supreme Court Declines Plea to Remove Stray Dogs: Balancing Safety and Animal Rights
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Court News
Supreme Court Orders Stray Dogs to Be Shifted to Shelters, Directs NHAI to Remove Cattle from Highways
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