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3 articles

Toronto Flight Cancelled, Refund Held Back: Chandigarh State Commission Says West Asia Tensions Are No Excuse, Upholds Refund With 9% Interest Against Travel Agent

Court News

Toronto Flight Cancelled, Refund Held Back: Chandigarh State Commission Says West Asia Tensions Are No Excuse, Upholds Refund With 9% Interest Against Travel Agent

9 Nov 2026Read article ↗

Bombay High Court Restores Pilot’s Licence After 15-Year Battle

Court News

Bombay High Court Restores Pilot’s Licence After 15-Year Battle

12 Jun 2026Read article ↗

Delhi HC: Writs Against Air India Maintainable Post-Privatisation

Court News

Delhi HC: Writs Against Air India Maintainable Post-Privatisation

10 May 2026Read article ↗