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Adultery LawClear topic ×

2 articles

Delhi HC Acquits Man in Adultery Case: Section 497 IPC Invalid Retrospectively

Court News

Delhi HC Acquits Man in Adultery Case: Section 497 IPC Invalid Retrospectively

16 May 2026Read article ↗

AP High Court: No DNA Tests of Children to Prove Wife’s Adultery

Court News

AP High Court: No DNA Tests of Children to Prove Wife’s Adultery

19 Mar 2026Read article ↗