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Court News

CCI Orders Probe into Mrs India Inc Over Unfair Pageant Terms

Court News

Antitrust Spotlight on Pernod Ricard’s Retail Practices in India

Court News

CCI Fines Intel ₹27 Crore for Unfair Warranty Practices, Signals Stronger Push for Fair Competition in India

CCI Orders Probe into IndiGo Over Mass Flight Cancellations and Fare Surge, Flags Abuse of Market Dominance

Court News

Supreme Court to Decide if CCI Can Probe Competition Issues in Patent Disputes

Court News

Supreme Court Allows CCI Probe into JioStar’s Alleged Abuse of Dominance in Kerala Cable TV Market