Court News
Kerala HC Upholds Transgender Man’s Right to Freeze Eggs: Reproductive Autonomy Strengthened
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ART Act 2021Clear topic ×
4 articles
Court News
HC Clears Fertility Treatment for Canada-Based Couple Despite Age Bar
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Court News
Kerala High Court Allows Extraction of Gametes from Brain-Dead Man for Wife’s Future Use
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Court News
Gauhati High Court Upholds Age Limits for Assisted Reproductive Technology; Says It Protects Mother and Child
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