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2 articles

Supreme Court Upholds State Hiring Rules Over AICTE Norms in Recruitment Dispute

Court News

Supreme Court Upholds State Hiring Rules Over AICTE Norms in Recruitment Dispute

28 Jan 2026Read article ↗

Foreign Education Scams: How Admission Broker Nexus Traps Indian Students and What Laws Protect Them

Court News

Foreign Education Scams: How Admission Broker Nexus Traps Indian Students and What Laws Protect Them

31 Dec 2025Read article ↗