Court News
Delay Defeats the Purpose: Supreme Court Orders J&K to Release Government-Employed Coach for India’s Kayaking Team at the Asian Games
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Court News
Strict, Not Absolute: Supreme Court Sets the Liability Standard for Electrocution Claims Against Power Utilities
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Court News
Death in Custody, a Missing FIR: Supreme Court Hands Chhattisgarh Case to the CBI and Orders Rs 25 Lakh Interim Compensation
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Landmark Judgements
The Creditors' Call Stays the Creditors' Call: Narrow Review of Resolution Plans Reconfirmed
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Court News
Promoted, Then Pushed Out: Supreme Court Quashes Officer’s Compulsory Retirement and Orders Rs 15 Lakh in Costs and Compensation
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Court News
A Claim, Not a Crime: Supreme Court Quashes Cheating FIR Against Company Officers Over Terminated Distributorship
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Court News
No Arrest Without Being Told: Supreme Court Says CGST Section 69 Order Must Be Communicated, Strikes Down Odd Interim Shield
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Court News
Long Possession Is Not Ownership: Supreme Court on Adverse Possession, Revenue Entries and Religious Dedication
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Court News
No Double Counting: Supreme Court Rejects Abu Salem’s Claim That His 25-Year Extradition Limit Is Over
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Landmark Judgements
UAPA Bail's Fault Line: Umar Khalid Denied, K.A. Najeeb Reaffirmed — and a Larger Bench Ahead
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Landmark Judgements
Equity Needs Clearer Words: The UGC Equity Regulations, 2026 Put in Abeyance as Prima Facie Vague
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Landmark Judgements
Gift Your House, Keep Your Rights: Supreme Court Cancels a Son's Gift Deed for Failing to Care for His Mother
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