Court News
Supreme Court Rules Out Murder in Actress Pratyusha’s Death, Upholds Conviction for Abetment of Suicide
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306 articles
Court News
Supreme Court Says Pre-Marital Physical Relationships Require Caution: “Don’t Trust Anybody Before Marriage”
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Court News
Supreme Court Warns Lawyers: Duty to Cross-Verify Judgments in Era of AI Deepfakes
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Court News
Supreme Court: Disability Pension Arrears Cannot Be Restricted to Three Years, Full Benefits Must Be Paid
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Court News
Supreme Court: Absconding Accused Cannot Seek Anticipatory Bail Based on Co-Accused’s Acquittal
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Court News
Supreme Court Quashes Conviction Under Essential Commodities Act: Cement Was Decontrolled at Time of Alleged Offence
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Court News
India’s Courts Face 4.76 Crore Pending Cases: Govt Tells Parliament; Experts Suggest Tech, Mediation, and Action Against Fake Cases
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Court News
Supreme Court Allows High Courts to Hear Consumer Appeals in States Without State Commissions
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Court News
Supreme Court Clarifies: Bank’s NPA Tag Does Not Decide Limitation Period Under Insolvency Code
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Court News
CJI’s Office Received 8,630 Complaints Against Sitting Judges in Last Decade, Law Ministry Reveals in Lok Sabha
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Court News
Supreme Court Dismisses Punjab & Haryana High Court’s Petition on Compulsory Retirement of District Judge
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Court News
Supreme Court Clarifies Section 29A: Arbitrator Substitution Not Automatic After Mandate Ends
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