Court News
Life Without Remission Challenged Under Article 32: Supreme Court Calls the Petitions Misdirected
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Court News
Homemakers Are ‘Nation Builders’: Supreme Court Adds ‘Loss of Domestic Care’ to MACT Compensation
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Court News
No Karta Among Heirs Under Section 8: Supreme Court Says Widow Could Not Sell Step-Daughters’ Shares
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Court News
Licence Not Renewed on Accident Day? Supreme Court Frees Insurer, Applies ‘Pay and Recover’
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Court News
Mother’s Criminal Case Cannot Freeze Son’s Job Claim: Supreme Court on Haryana Compassionate Appointment
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Court News
A Carpenter Who Cannot Stand Has Lost 100% of His Work: Supreme Court Triples Accident Compensation
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Court News
Truck Parked in the Dark Was to Blame: Supreme Court Upholds Rs 81 Lakh Award and Adds Filial Consortium
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Court News
Even a Rejected Correction Plea Stops the Clock: Supreme Court on Section 34(3) Limitation
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Court News
Selected for a Civil Job but No Prior Permission: Supreme Court Says Air Force Rule Is Mandatory
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Can the Supreme Court Remove the Chief Election Commissioner? The Law Explained
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Court News
Zoning Cannot Turn a Tank Into a Plot: Supreme Court Upholds Cancellation of Patta but Orders Alternative Site for Flat Buyers
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Court News
Demanding a Bribe Is Not an Official Decision: Supreme Court Says Section 17A PC Act Approval Not Needed
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