Court News
Fired for a First Pregnancy? The Air Hostesses Who Took Air India to the Supreme Court
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,856 articles
Court News
Sent Money to the Wrong Account? Delhi High Court Orders ICICI Bank to Reverse Rs 3.89 Lakh Transfer
Read article ↗
Court News
Owner Killed While Riding as Passenger: Uttarakhand High Court Holds Insurer Liable Under Package Policy
Read article ↗
Court News
Unchallenged WhatsApp Messages Can Prove Cruelty: Chhattisgarh High Court Grants Divorce to Working Wife
Read article ↗
Court News
A Warning Is Not Abetment: Orissa High Court Sets Aside Cognizance Against Teachers After Hostel Student’s Suicide
Read article ↗
Court News
Tribal Couple, Hindu Rites: Rajasthan High Court Grants Mutual-Consent Divorce Under the Hindu Marriage Act
Read article ↗
Deeply Researched Wills Drafts
Is a Retirement Corpus Income? Delhi High Court Says No, But Still Denies Maintenance to Retired Wife
Read article ↗
Court News
Lost Ticket, Not Lost Claim: Calcutta High Court Awards Rs 8 Lakh for Fatal Fall From Overcrowded Local Train
Read article ↗
Court News
No Section 125 Duty on a Mother-in-Law: Telangana High Court Quashes Widowed Daughter-in-Law’s Maintenance Case Against Her
Read article ↗
Court News
Income Tax Returns Can’t Be Ignored: Gujarat High Court Doubles MACT Award After Tribunal Assumed Rs 3,000 a Month
Read article ↗
Court News
Khula Needs No Husband’s Consent: Kerala High Court Says Family Court Need Not Hold a Detailed Inquiry
Read article ↗
Court News
Her Dress, Her Choice: Kerala High Court Says No One Can Dictate a Citizen’s Attire Without Backing of Law
Read article ↗