Court News
Charge-Sheeted on Retirement Day: Supreme Court Upholds Pay-Scale Cut for Retired Bank Officer, Pension to Be Recomputed
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Court News
Bank Let Your Cheques Go Stale? Supreme Court Upholds Deficiency in Service Against Canara Bank, But Trims Compensation to 6%
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Court News
‘Once the Road Is Chosen, the Traveller Must Walk It to the End’: Supreme Court Sets Aside 1993 Dismissal of IAF Officer Discharged by Criminal Court
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Court News
Vague Allegations, Six-Year Delay: Supreme Court Quashes Dowry Case Against Sister-in-Law and Elderly Parents-in-Law
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Court News
‘Gambling Den’ Remark: Supreme Court Upholds Gujarat HC’s Reasons but Keeps Yatin Oza’s Contempt Conviction in Abeyance as ‘Final Act of Forgiveness’
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Court News
Leaving Out Wife and Children Does Not Make a Will Suspicious by Itself: Supreme Court Upholds Will in Favour of Sister (Parvathi Nairthi v. Laxmi Nairthy)
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Court News
A Wife’s Career Is Not Cruelty: Supreme Court Expunges ‘Regressive’ Divorce Findings Against Army Officer’s Dentist Wife
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Court News
RTE Quota: Private School Must Admit Child Selected by the State First, Object Later, Rules Supreme Court
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Court News
Railway Service Is Central Government Service: Supreme Court Restores KSEB Engineer’s Weightage Benefit (Bency John v. KSEB)
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Court News
Pawan Khera Gets Anticipatory Bail: Supreme Court Says Rival Political Allegations Can Be Tested at Trial, Not Through Custody
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Court News
No Vested Right to Be Promoted Under Old Rules: Supreme Court Sets Aside Orders for DPC to Odisha ARTO Posts (State of Odisha v. Sreepati Ranjan Dash)
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Court News
BMC Cannot Make Landowners Sign Away Amenity TDR: Supreme Court Upholds Extra TDR for Developing Chembur Garden (BMC v. Vijay Nagar Apartments)
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