Court News
Supreme Court Rebukes Pharma Firm Over Cough Syrup Deaths Abroad, Says India’s Image Severely Dented
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306 articles
Court News
Supreme Court Rules Homebuyers Cannot Be Forced to Take Possession Without Occupancy Certificate
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Court News
Supreme Court Clarifies: NCLT Need Only Confirm Debt Default at Plea Stage, Not Probe Ability to Pay
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Court News
Supreme Court Restores Contempt Proceedings in Hero Cycles Trademark Dispute Against Hero Ecotech
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Court News
Supreme Court Settles HUF Land Dispute: One Brother Gets 5/16th Share, Other Retains Self-Acquired Properties
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Court News
Supreme Court Declares Confusing Arbitration Clauses as Professional Misconduct by Law Firms
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Court News
Supreme Court Clarifies GST Refund Rules: ITC Refund Allowed Even When Input and Output Goods Are Same
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Court News
Supreme Court Stays Order on Right to Be Forgotten, Will Examine Impact on News Reports and Judicial Records
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Court News
Supreme Court Rejects Revenue’s Challenge Against HP Financial Services, Finds No Grounds to Interfere
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Court News
Supreme Court: Insurer Must ‘Pay and Recover’ Compensation for Gratuitous Passengers in Goods Vehicles
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Court News
Supreme Court Slams Separation of Twin Infants from Mother, Calls It ‘Cruelty of Highest Order’
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Court News
Supreme Court Clarifies Limitation Period: Mandatory Injunction Must Be Executed Within 3 Years of Decree If No Performance Date Fixed
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