Court News
Delhi High Court Restores Right to File Execution Petitions Below ₹2 Crore
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128 articles
Court News
Supreme Court: No Formal Demand Notice Needed for Industrial Disputes; Sham Contract Allegations Must Be Heard
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Court News
Supreme Court Orders Inclusion of 49 HIMSR PG Seats in NEET-PG Counselling 2025–26
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Court News
Supreme Court: No Need for Handwriting Expert if Will Signatures Are Undisputed
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Karnataka High Court Refuses to Quash FIR in Voyeurism Case: ‘No Woman Is Safe’
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Court News
Orissa High Court Quashes ₹96 Crore NGT Penalty: Calls Order Arbitrary and Disproportionate
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Chhattisgarh High Court Cancels Gift Deed: Landmark Ruling Protects Senior Citizens’ Right to Care
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Court News
Gujarat High Court: Forest Settlement Agreements Cannot Override Law on Land Possession
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Allahabad High Court Slams Magistrate: ‘Usual Practice’ Cannot Justify Wrong Orders
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Court News
Delhi High Court: Court Fee Is Not a Penalty, Access to Justice Must Be Protected
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Delhi High Court: Forcing Accused to Cross-Examine Without Lawyer Vitiates Trial, Violates Fair Justice
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Court News
Punjab & Haryana High Court: Wife Concealing Income Not Entitled to Maintenance Under Section 125 CrPC
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