Court News
Bombay High Court: Divorce Cannot Be Granted Solely on WhatsApp Chats
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Hindu Marriage ActClear topic ×
86 articles
Court News
MP High Court: Long Separation and Financial Instability Amount to Mental Cruelty, Divorce Granted on Irretrievable Breakdown
Read article ↗
Court News
Supreme Court Petition: Wife Seeks to Stop Husband’s Divorce Case in USA
Read article ↗
Court News
Jharkhand High Court: Employment-Related Separation Not Desertion, Husband’s Divorce Plea Dismissed
Read article ↗
Court News
Madhya Pradesh High Court Blocks Husband’s Demand for Wife’s Virginity Test, Calls It Invasion of Privacy
Read article ↗
Court News
Jharkhand High Court: Concealing Pre-Marital Live-In Relationship Is Fraud, Marriage Annulled
Read article ↗
Court News
Madhya Pradesh High Court Allows DNA Test of Child to Prove Wife’s Adultery
Read article ↗
Court News
Jharkhand High Court Grants Divorce to Wife Humiliated Over Pre-Marriage Photos, Calls It Cruelty
Read article ↗
Court News
Supreme Court Transfers Conjugal Rights Case to Rajasthan, Citing Wife’s Lack of Income
Read article ↗
Court News
Supreme Court Ends 22-Year Divorce Battle, Says Prolonged Matrimonial Fights Reduce Marriage to Paper
Read article ↗
Court News
Short Marriages in India Trigger Surge in Divorce Cases and Maintenance Battles
Read article ↗
Court News
Delhi High Court Rules One-Year Separation Not Mandatory for Mutual Consent Divorce
Read article ↗