Court News
Kerala High Court: Unjustified Demand for Separate Residence is Mental Cruelty
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Hindu Marriage ActClear topic ×
29 articles
Court News
Karnataka HC Upholds Hindu Marriage Sanctity: Sacrament vs Contract
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Understanding the Legal Invalidity of Notarized Divorce in Hindu Marriages
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Gujarat High Court: Marriage Certificate Alone Insufficient Without Hindu Rituals
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Telangana High Court's Landmark Ruling on Matrimonial Fraud
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SC Declares Persistent Refusal of Intimacy as Mental Cruelty: Divorce Granted
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Breaking Bonds: Family Law in Transition
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Court News
Impotency Allegation in Police Complaint Not Defamation, Rules Allahabad HC
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Patna HC Affirms Alimony Despite Wife’s Income
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Habeas Corpus Not a Tool for Family Control: Karnataka HC
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Court News
Telangana High Court Quashes ‘Psychic Disorder’ Label: Trial Court Rebuked for Stigmatic Order
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Court News
Delhi HC Bars RTI Route for Husband’s Tax Records in Maintenance Disputes
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