Court News
Rs 24.86 Lakh Cut to Rs 50,000: Allahabad High Court Says Married Daughters Who Were Not Dependent on Their Mother Get Only No-Fault Compensation
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Court News
26 Years as Husband and Wife: MP High Court Presumes Valid Marriage Despite Unproved ’Kari’ Rites, Upholds Sons’ Share in Property
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Court News
A Locked House Is Not Evasion: Rajasthan High Court Sets Aside Ex Parte Land Sale Decree Passed After Newspaper Summons
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Court News
Development Authority Cannot Sit on Homebuyer’s Money: Allahabad High Court Calls LDA Brochure Clause ’One-Sided’, Upholds Refund With Interest
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Court News
Two Stents, Half the Bill Paid: Rajasthan High Court Orders Full Medical Reimbursement, Says State Cannot Discriminate Between Similar Employees
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Court News
Ex Parte Divorce Does Not End a Wife’s Right to Maintenance: Allahabad High Court Revives Claim Against Army Husband Who Remarried
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Court News
Got the Job on Compassionate Grounds, Then Left the In-Laws? Rajasthan High Court Orders 25% of Widow’s Salary to Be Paid to Mother-in-Law
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Court News
Husband’s Death Does Not End a Widow’s Right to Live in the Shared Household: Delhi HC Upholds Father-in-Law’s Possession Decree, but Only After Alternate Accommodation
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Court News
Booked a Wedding Venue, Then COVID Struck: Delhi HC Says a Father’s Refund Suit Is Not a ‘Commercial Dispute’, Transfers It to a Civil Court at the Final Stage
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Court News
Vimal Elaichi Ads Row: Delhi HC Refuses to Hear Challenge to Mumbai FDA Notice to Brand Ambassadors, Says It Cannot Become a ‘Mini-Pan-India’ Court
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Court News
Never Arrested, Charge-Sheeted Without Cognizance Yet: Delhi HC Replaces ‘Prior Permission for Every Foreign Trip’ With Two Weeks’ Advance Intimation
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Court News
Husband Vanished, So the Family Court Closed the Case? Delhi HC Says an Absconding Husband Cannot Defeat a Maintenance Order, Restores Execution and Orders Police to Trace Him
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