Court News
Probate Revoked: Supreme Court Stresses Transparency in Succession Disputes
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338 articles
Court News
SC Upholds Haryana’s 2014 Regularisation Policy, Rejects Backdoor Entry Scheme
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Court News
No Evidence, No Reopening: Apex Court Protects Non-Resident GE Firms
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Story
Supreme Court Bars Property Sale as Bail Condition
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Story
Supreme Court Clarifies Arbitration Clauses
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Court News
Landlord’s Need Fixed at Filing Date, Rules Supreme Court
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Court News
Supreme Court Clarifies Arbitration Law: Seat vs. Venue Distinction
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Court News
Supreme Court Shields Wives from Prosecution Under Dowry Law
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Court News
Indemnity Obligations Clarified: Supreme Court’s Landmark Ruling
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Court News
SC Bars Withdrawal of Consent After Settlement in Mutual Divorce
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Story
Delay Condonation Cannot Be Generosity: SC Restores 1975 Decree
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Court News
NCLT Cannot Pre-Judge Disputes in CIRP Petitions: Supreme Court
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